Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 1 in The Tamil Nadu Horse Races (Abolition Of Wagering Or Betting) Act, 1974 1. Short title.— The Act may be called the TAMIL NADU HORSE RACES )ABOLITION OF WAGERING OR BETTING) ACT, 1974.
