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[Cites 0, Cited by 2] [Section 78(1)] [Section 78] [Entire Act]

State of Chattisgarh - Subsection

Section 78(1)(b) in The Chhattisgarh Co-Operative Societies Act, 1960

(b)If such order is passed by the Registrar, Additional Registrar or Joint Registrar, to tire Tribunal.