Delhi High Court - Orders
H B Chaturvedi vs Cbi on 12 September, 2023
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~18, 19 and 22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 1307/2017 & CRL.M.A. 7257/2017
H B CHATURVEDI ..... Petitioner
Through: Mr. Bhuvnesh Satija and Mr. Udit
Sharma, Advocates
versus
CBI ..... Respondent
Through: Mr. Bhuvnesh Satija and Mr. Udit
Sharma, Advocates
(19)
+ W.P.(CRL) 1309/2017 & CRL.M.A. 7264/2017
H B CHATURVEDI ..... Petitioner
Through: Mr. Bhuvnesh Satija and Mr. Udit
Sharma, Advocates
versus
CBI ..... Respondent
Through: Mr. Bhuvnesh Satija and Mr. Udit
Sharma, Advocates
(22)
+ W.P.(CRL) 2235/2017 & CRL.M.A. 12605/2017
H B CHATURVEDI ..... Petitioner
Through: Mr. Bhuvnesh Satija and Mr. Udit
Sharma, Advocates
versus
CBI ..... Respondent
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2023 at 18:43:52
Through: Mr. Bhuvnesh Satija and Mr. Udit
Sharma, Advocates
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 12.09.2023 [The proceeding has been conducted through Hybrid mode]
1. Learned counsel appearing for the petitioner submits that during the interregnum, the petitioner unfortunately has left for his heavenly abode.
2. The requisite application enclosing the death certificate issued by the local authorities shall be filed by the learned counsel appearing for the petitioner with an advance copy to the learned counsel appearing for the respondent/CBI.
3. List these above matters on 30.11.2023.
TUSHAR RAO GEDELA, J SEPTEMBER 12, 2023/ms This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 18:43:52