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State of Bihar - Section

Section 1 in The Bihar Co-operative Service Rules, 1975

1. Short Title and Commencement.

- These Rules may be called the Bihar Co-operative Service Rules, 1975 and shall take effect from the date of this Notification:Provided that nothing in these Rules shall be construed as affecting or invalidating an appointment already made or an order issued in connection therewith, and that all such appointments and orders shall continue to be in force and shall be deemed to have been made or issued under the appropriate provisions of these Rules.