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[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Tamilnadu - Subsection

Section 86(1) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(1)The President, Vice-President and every member of the Board, and Chairman and Vice-Chairman and every member of the market committee, shall be paid traveling allowance and daily allowance at the rates fixed by the Government, from time to time, for First Class Government Committees, while they attend the meeting or perform tour in connection with the business of the Board or market committee, as the case may be.