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[Cites 0, Cited by 0] [Section 6(7)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(7)(ii) in Rajasthan Power Sector Reforms Transfer Scheme 2000

(ii)The investment and receivables as contained in Schedule-M, which represent the contributions towards GPF and Pension shall be transferred by the State Government to the GPF and Pension Trust as the funded part of the liability of the trust to the personnel.]