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[Cites 0, Cited by 0] [Section 106AA] [Entire Act]

State of Uttarakhand - Subsection

Section 106AA(2) in Uttarakhand Panchayati Raj Act, 2016

(2)In giving permission, under clause (a) of sub-section (1) a Kshettra Panchayat may prescribe the extent to which, and the conditions under which any roofs, caves, weather boards, shop-boards and such other like things may be allowed to project over such streets.