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Chattisgarh High Court

Smt. Kiran Singh vs State Of Chhattisgarh 25 Wpc/2149/2018 ... on 28 August, 2018

    HIGH COURT OF CHHATTISGARH, BILASPUR

                            Order Sheet

                   WPC No. 2350 of 2018

  Smt. Kiran Singh Versus State of Chhattisgarh & Ors.




28/08/2018         Shri Sudeep Agrawal, counsel for the
             petitioner.
                   Shri S. Thakur, Govt. Advocate for the
             State.
                   Miss      Pushpa       Dwivedi,   counsel   for
             respondents No.2 & 3.          She prays for and is

allowed 2 weeks' time to seek instructions and file return.

Sd/-

Judge (Prashant Kumar Mishra) Barve