Chattisgarh High Court
Smt. Kiran Singh vs State Of Chhattisgarh 25 Wpc/2149/2018 ... on 28 August, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 2350 of 2018
Smt. Kiran Singh Versus State of Chhattisgarh & Ors.
28/08/2018 Shri Sudeep Agrawal, counsel for the
petitioner.
Shri S. Thakur, Govt. Advocate for the
State.
Miss Pushpa Dwivedi, counsel for
respondents No.2 & 3. She prays for and is
allowed 2 weeks' time to seek instructions and file return.
Sd/-
Judge (Prashant Kumar Mishra) Barve