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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(1) in Hyderabad City Police Act, 1348F

(1)The Commissioner of City Police, Hyderabad may make rules not inconsistent with this Act or any other law for the time being in force for the following matters.
(a)Prescribing and assigning the duties of Police Officers of whatever rank of office and determining