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[Cites 0, Cited by 0] [Section 16A(2)] [Section 16A] [Entire Act]

Union of India - Subsection

Section 16A(2)(a) in The Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980

(a)hold office during the pleasure of the corresponding new bank and may be removed or substituted by any person by order in writing of the corresponding new bank;