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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(3) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017

(3)For the purpose of these rules, the Advisory Committee shall have all the powers vested in the Council to enable it to perform its functions, including the power to, if it deems necessary, appoint such number of veterinary inspectors as it may deem fit to inspect the concerned Veterinary College for the purpose of making the required recommendation to the Central Government.