Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 791 in Bihar Education Code, 1961 791. Meetings of the Board. - The General Council of the Board shall meet not more than twice a year. The Executive Board shall meet as often as required.(Government Resolution no. 421, dated the 17th February, 1961.)
