Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(1)(c) in Employees' State Insurance (General) Regulations, 1950

(c)if, after the previous decision as to the distribution of the dependants' benefit was taken, some facts materially affecting such distribution come to light.