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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(1) in The U.P. Electro-Medical Maintenance Cell Engineering Service Rules, 1983

(1)Subject to the provisions of sub-rule (2) the appointing authority shall make appointments by taking the names of candidates in the order in which they stand the lists prepared under Rules 15,16 or 17, as the case may be.