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Rajasthan High Court - Jodhpur

Hdfc Ergo General Ins. Co. Ltd vs Smt. Lakshmi Bai And Ors on 11 January, 2022

Author: Manoj Kumar Garg

Bench: Manoj Kumar Garg

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                       S.B. Civil Misc. Appeal No. 1879/2017

                                   Hdfc Ergo General Ins. Co. Ltd.
                                                                                                          ----Appellant
                                                                             Versus
                                   Smt. Lakshmi Bai And Ors.
                                                                                                       ----Respondent


                                   For Appellant(s)              :    Mr. Jagdish Vyas through VC
                                   For Respondent(s)             :



                                               HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Order 11/01/2022 List this matter after four weeks along with SBCMA No.1882/2017, as prayed.

(MANOJ KUMAR GARG),J 54-Samvedana/-

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