Rajasthan High Court - Jodhpur
Hdfc Ergo General Ins. Co. Ltd vs Smt. Lakshmi Bai And Ors on 11 January, 2022
Author: Manoj Kumar Garg
Bench: Manoj Kumar Garg
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Misc. Appeal No. 1879/2017
Hdfc Ergo General Ins. Co. Ltd.
----Appellant
Versus
Smt. Lakshmi Bai And Ors.
----Respondent
For Appellant(s) : Mr. Jagdish Vyas through VC
For Respondent(s) :
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Order 11/01/2022 List this matter after four weeks along with SBCMA No.1882/2017, as prayed.
(MANOJ KUMAR GARG),J 54-Samvedana/-
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