Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of West Bengal - Subsection Section 68(g) in The West Bengal Maritime Board Act, 2000 (g)the manner in which, and the conditions under which, loading and unloading of vessels within the port or port approaches shall be carried out;
