Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114(2)] [Section 114] [Entire Act] State of Kerala - Subsection Section 114(2)(a) in Kerala Panchayat Raj Act, 1994 (a)forward copies thereof to the authorities to which copies of the order of the court were forwarded under section 106; and