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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Himachal Pradesh - Subsection

Section 9(3)(a) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(a)to grant permission to the Universities for starting any new courses or disciplines, departments, schemes or projects to be financed out of the State exchequer by way of grants/ loans;