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State of Madhya Pradesh - Section

Section 5 in The M.P. Panchayat Contract Service (Indian System of Medicine Unani and Homeopathy) Rules, 1999

5. Staffing Pattern in the Panchayat Contract Service.

- The staffing pattern of Panchayat Contract Service shall be as such as may be determined by the State Government, by general or special order, from time to time.