Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 11 in Sikkim Subject Rules, 1961 11. Appeal. - An appeal shall lie to His Highness the Maharaja against any order passed by the Chief Executive Officer under these rules. Such appeals shall be disposed of in such manner as his Highness may direct.
