Section 8 in Low Income Group Housing Instructions the Government of Rajasthan
8. (a) Particulars of house proposed to be built:-
Cost Rs.----------------Plinth area-------------sq.ft.(Attach a plan of the house, with a rough estimate of the cost on the plan. This should be certified by a person not below the rank of a draftsman or overseer.)(b)Name and address of the technical person certifying your plan:__________________________________________________________________________________________________________________________________________________________________________________________________________________________________________________
