Section 57B(2)(ii) in The Chhattisgarh Co-Operative Societies Act, 1960

[Cites 0, Cited by 0] [Section 57B(2)] [Section 57B] [Entire Act]

(ii)"Co-operative" means a co-operative as defined under Section 2(f) of Chhattisgarh Swayatta Sahakarita Adhiniyam, 1999 (No. 2 of 2000);

Legal Document View