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[Cites 0, Cited by 0] [Section 112(1)] [Section 112] [Entire Act]

State of Uttar Pradesh - Subsection

Section 112(1)(f) in The U.P. Panchayat Raj Act, 1947

(f)to regulate the manner in which tanks, ponds and cesspools, pasture land, playground, manu re-pits, land for disposal of dead bodies and bathing places shall be maintained and used;