Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] Union of India - Subsection Section 68(3) in Indian Telegraph Rules, 1951 (3)The fees for the upkeep of accounts referred to in the two preceding sub-rules shall be at the rate of rupees five for every batch of twenty telegrams or part thereof.
