Bombay High Court
Chandrashekhar Balasubramanyam vs Vistra Itcl (India) Limited And Anr on 17 March, 2023
Author: Amit Borkar
Bench: Amit Borkar
33-apl68-2023+2.doc
AGK
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPLICATION NO.68 OF 2023
WITH
ATUL CRIMINAL APPLICATION NO.108 OF 2023
GANESH
KULKARNI
Digitally signed by
ATUL GANESH
KULKARNI
Date: 2023.03.20
Chandrashekhar Balasubramanyam ... Applicant
10:28:40 +0530
V/s.
Vistra ITCL (India) Ltd. & Anr. ... Respondents
WITH
CRIMINAL APPLICATION NO.1375 OF 2022
Tierra Farm Assets Co. & Ors. ... Applicants
V/s.
Vistra ITCL (India) Ltd. & Anr. ... Respondents
Mr. Govind Gupta with Mr. Dhanraj Ashok Lodka for
the petitioner.
Mr. Arfan Sait, APP for the respondent/State.
CORAM : AMIT BORKAR, J.
DATED : MARCH 17, 2023
P.C.:
1. Issue fresh notice to the respondent no.1, returnable on 13th April 2023.
2. Ad-interim relief granted earlier to continue till 13th April 2023.
(AMIT BORKAR, J.) 1