Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(23DA)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(23DA)(ii) in Finance Act, 2013

(ii)"regulations" means the regulations made under the Securities - and Exchange Board of India Act, 1992 (15 of 1992) and the Depositories Act, 1996;'(22 of 1996);
(IV)in clause (23FB), for Explanation 1, the following Explanation shall be substituted, namely:-