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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(2) in The Maharashtra Medical Practitioners (Registration) Rules, 1961

(2)The general notices referred to in sub-rule (1) shall also be published in at least one newspaper in English, Marathi, [and Hindi having wide circulation in the region.] [Substituted by G.N. of 7.8.1981.]