Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27M] [Entire Act] Union of India - Subsection Section 27M(c) in Conduct of Elections Rules, 1961 (c)"service voter" means any person specified in clause (a) of section 60 and registered as an elector in the last part of the electoral roll for the constituency.