Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(4) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(4)The term of office of non-official members shall commence from the date on which the appointment is notified in the Official Gazette.][4. Functions and powers of Chairman, Chief Administrator and Secretary of the Board. - [Section 3(1) and (2)] (1) The Chairman of the Board shall preside over the meetings of the Board.