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State of West Bengal - Section

Section 4 in The West Bengal Jute (Control of Prices) Act, 1950

4. Sale and purchase to be at prices not exceeding maximum.

- No person shall sell or agree to sell or offer to sell and no person shall buy or agree to buy or offer to by any pucca bales or any surplus raw jute (not being pucca bales) or any portion of any surplus raw jute at a price exceeding the maximum price fixed therefor under section 3.