Allahabad High Court
State Of U.P. And 3 Others vs Km. Kanchan Maurya on 14 November, 2019
Author: Biswanath Somadder
Bench: Biswanath Somadder, Ajay Bhanot
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- SPECIAL APPEAL No. - 1123 of 2019 Appellant :- State Of U.P. And 3 Others Respondent :- Km. Kanchan Maurya Counsel for Appellant :- Pankaj Rai Counsel for Respondent :- Brij Raj Verma Hon'ble Biswanath Somadder,J.
Hon'ble Ajay Bhanot,J.
On the prayer of the learned advocate representing the appellants, the appeal along with all connected applications, stands dismissed as withdrawn with liberty to the appellants to approach the learned Single Judge in review jurisdiction.
Order Date :- 14.11.2019 Dhananjai (Biswanath Somadder,J.) (Ajay Bhanot,J.)