Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2(10)] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(10)(d) in The Bombay Public Trusts Act, 1950 (d)in the case of the society registered under the Societies Registration Act, 1860 (XXI of 1860), any number of such society, and