Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

NCT Delhi - Subsection

Section 81(2)(c) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009

(c)assess the number of children in difficult circumstances and creating district-specific databases to monitor trends and patterns of children in difficult circumstances;