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Union of India - Section

Section 35 in Joint Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2019

35. Capital Cost.

- 35.1 The normative Capital Cost for Solar PV projects shall be as follows:(a)Solar PV Projects in Mainland Areas: Rs. 5.00 Cr/MW (without capital Subsidy);(b)Solar PV Projects in Island Areas: Rs. 6.00 Cr/MW (without capital Subsidy).
35.2The Capital Cost specified above will remain valid for the entire duration of the Control Period unless reviewed earlier by the Commission.