Section 148 in The Goa Panchayat Raj Act, 1994

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State of Goa - Section

Section 148 in The Goa Panchayat Raj Act, 1994

148. Powers and duties of the Upadhyaksha.

- The Upadhyaksha of the Zilla Panchayat shall,-

(a)exercise the powers and perform the functions of the Adhyaksha when he is absent on leave or incapacitated from functioning; and

(b)in the absence of the Adhyaksha, preside over the meetings of the Zilla Panchayat.