Madhya Pradesh High Court
Ramlalan Bais vs The State Of Madhya Pradesh on 20 December, 2018
1 MCRC-50035-2018 The High Court Of Madhya Pradesh MCRC-50035-2018 (RAMLALAN BAIS Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 20-12-2018 Parties through their respective counsel. List the matter along with M.Cr.C. No.51341/2018 on 21/12/2018.
(MOHD. FAHIM ANWAR) JUDGE manju Digitally signed by MANJU CHOUKSEY Date: 20/12/2018 21:34:50