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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(c) in The National Institutes of Technology, Science Education and Research, 2007

(c)the term of office of a member nominated under clause (f) of section 11 [and clause (h) of section 11A] [Inserted by Act No. 28 of 2012] shall be two years from the date of his nomination;