Bombay High Court
Ramling Haribhau Lingade vs The State Of Maharashtra And Others on 13 March, 2019
Bench: Sunil P. Deshmukh, R.G. Avachat
939-WP-6083-14.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 6083 OF 2014
Ramling Haribhau Lingade ..PETITIONER
VERSUS
State of Maharashtra and Others ..RESPONDENTS
....
Mr. A.S. Shinde, A.G.P. for respondent nos.1 to 4
Mr. A.J. Deshpande, Advocate for respondent no.5
....
CORAM : SUNIL P. DESHMUKH AND
R.G. AVACHAT, JJ.
DATED : 13th MARCH, 2019
ORDER :
Not before a Bench of which Sunil P. Deshmukh, J is a member ( R.G. AVACHAT, J. ) ( SUNIL P. DESHMUKH, J. ) SSD 1 / 1 ::: Uploaded on - 14/03/2019 ::: Downloaded on - 15/03/2019 04:36:09 :::