Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 26 in The Control and Management of Ferries Rules, 1968

26.

Petrol/ diesel/ coal/mobil oil and grease shall be purchased by the lessee at his own cost.