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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(1)(ii) in The Chhattisgarh Stamp Rules, 1942

(ii)a stamp which by any word or words on the face of it is appropriated to any particular kind of instrument, shall not be used for any instrument of any other kind.