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[Cites 0, Cited by 0] [Section 87(3)] [Section 87] [Entire Act]

State of West Bengal - Subsection

Section 87(3)(k) in The Asansol Municipal Corporation Act, 1990.

(k)preservation of monuments and places of historical, artistic and other importance;
(I)measures for beautification of the township by setting up fountains and statues providing recreational areas, improving river banks, landscaping and the like;