Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] Union of India - Subsection Section 26(1) in Pension Fund Regulatory and Development Authority (Retirement Adviser) Regulations, 2016 (1)Before ordering an inspection under regulation 25, the Authority shall give not less than ten days notice to the retirement adviser.
