Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Haryana - Section Section 13 in The Haryana School Education Act, 1995 13. Power to prescribe code of conduct. - Every employee of un-aided minority schools shall be governed by such code of conduct as may be prescribed.
