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[Cites 0, Cited by 0] [Section 3(1A)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1A)(a) in The Essential Commodities Act, 1955

(a)the supply of such foodstuffs, including cereals, pulses, potato, onions, edible oilseeds and oils, as the Central Government may, by notification in the Official Gazette, specify, may be regulated only under extraordinary circumstances which may include war, famine, extraordinary price rise and natural calamity of grave nature;