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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Himachal Pradesh - Subsection

Section 7(3) in Atal Medical and Research University, Himachal Pradesh Act, 2017

(3)All colleges and other educational institutions of health sciences in the State previously admitted to the privileges of or affiliated to any other university, or council of affiliating body shall be deemed to be admitted to the privileges, or affiliated to the University from the date of commencement of this Act.