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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of West Bengal - Subsection

Section 66(4) in The West Bengal Factories Rules, 1958

(4)A record of all cases of accident and sickness treated in the room shall be kept and produced to the inspector or Certifying Surgeon when required.[Rule prescribed under section 112 read with sub-sections (3) and (4) of section 45.] [Inserted by the West Bengal Factories (Amendment) Rules, 1991]