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[Cites 0, Cited by 0] [Section 27(4)] [Section 27] [Entire Act]

State of Assam - Subsection

Section 27(4)(a) in The Assam Agricultural Income-Tax Act, 1939

(a)on petition under sub-section (2) where an appeal against the order lies under Section 36 and the assessee has not waived his right of such appeal, or