Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] State of Maharashtra - Section Section 130 in The Mumbai Municipal Corporation Act, 1888 130. [ Budget grant defined. [This section was substituted for the original by Bombay 5 of 1938, Section 19.] - The total sum entered under a major head on the expenditure side, which has been adopted by the Corporation, shall be termed a "budget grant".]
