Section 106(1) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

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(1)The condemned vehicle shall be auctioned by public auction at the district level by the committee consisting of-

the Chief Executive Officer	Chairman
the District Transport Officer or his representative	Member
the District Development and Panchayat Officer	Member
the Executive Officer of the Panchayat Samiti (in case thevehicle to be auctioned is the property of Panchayat Samiti)	Member
the Deputy Chief Executive Officer Zila Parishad	Member Secretary

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