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Delhi High Court - Orders

Ecomax Solutions Pvt Ltd vs Energeo Building Solutions Llp & Ors on 25 May, 2023

Author: Yashwant Varma

Bench: Yashwant Varma, Dharmesh Sharma

                             $~13
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         FAO(OS) (COMM) 113/2023
                                       ECOMAX SOLUTIONS PVT LTD                                                            ..... Appellant
                                                                            Through:                 Mr. Anirudha Valsangkar, Ms.
                                                                                                     Jasleen Kaur, Mr. Abhilash
                                                                                                     Gupta, Ms. Rishika Aggarwal,
                                                                                                     Advs.

                                                                            versus

                                       ENERGEO BUILDING SOLUTIONS LLP & ORS.
                                                                                                                           ..... Respondents
                                                                            Through:                 Mr. Saikrishna Rajagopal, Ms.
                                                                                                     Sneha Jain, Ms. Priyam
                                                                                                     Lizmary Cherian, Dr.Victor
                                                                                                     Vaibhav Tandon, Ms. Shruti
                                                                                                     Jain and Mr. Saif Rahman
                                                                                                     Ansari, Advs.

                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE DHARMESH SHARMA
                                                                            ORDER

% 25.05.2023 CAV 280/2023 Since learned counsel for the caveator respondent has entered appearance, the caveat stands discharged. CM APPL. 28320/2023 (Ex. Filing Lengthy Synopsis & List of Dates), CM APPL. 28321/2023 (Ex. Filing Legible copies of Document) Allowed, subject to all just exceptions. Applications shall stand disposed of. CM APPL. 28319/2023 (Permission to File Confidential Document) Bearing in mind the disclosures made, the instant application is allowed.

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 05:39:03 Application shall stand disposed of. FAO(OS) (COMM) 113/2023 and CM APPL. 28318/2023 (Interim Injunction) Learned counsels for parties pray for and are granted liberty to place a common convenience compilation on record. They shall also place their Brief Synopsis of Submissions on record at least 48 hours prior to the date fixed. Those submissions shall refer to the pdf page numbers of the digital record of the Court wherever so required.

List again on 27.07.2023.

YASHWANT VARMA, J.

DHARMESH SHARMA, J.

MAY 25, 2023 SU This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 05:39:03